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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(1)The State Government may by order regulate the distribution of a scheduled commodity by any manufacturer, producer or distributor in such supply area or areas and in such manner as may be specified.