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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1)(a) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988

(a)any period during the first six months after appointment to the Service, spent on leave or on deputation on a corresponding or a higher post shall count towards the prior of probation ;