Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56S(2)] [Section 56S] [Entire Act]

State of Maharashtra - Subsection

Section 56S(2)(i) in The Maharashtra Public Trusts Act, 1950

(i)despatch of day-to-day proceedings and routine business of the committee under section 56J;