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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(1) in Uttarakhand Open University Act, 2005

(1)The Governor shall be the Chancellor of the University. He shall, by virtue of his office, be the Head of the University and shall when present preside over the convocation of the University.