Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 85] [Entire Act] State of Uttar Pradesh - Subsection Section 85(1) in The U.P. Co-operative Societies Act, 1965 (1)A co-operative farming society shall carry at least one twentieth of its net profits to a fund called the reserve fund.
