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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(2)(c) in The Mizoram Excise Act, 1973

(c)appoint officers of the Excise Department of such classes and with such designation, powers and duties under this Act as the Administrator may think fit;