Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996 (2)An application for registration shall be made in such form, as may be prescribed, to the officer authorised by the Board in this behalf.
