Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Meghalaya - Subsection Section 41(2)(h) in Martin Luther Christian University Act, 2005 (h)The payment of any expenses incurred by the University in carrying out the provisions of this Act and the Statutes or the Rules made thereunder;