Section 6(2)(c) in The Advocates Act, 1961

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(c)[ establishing law libraries.] [ Substituted by Act 60 of 1973, Section 6, for sub-Section (2) (w.e.f. 31.1.1974)]

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