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[Cites 0, Cited by 0] [Section 100(5)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(5)(e) in Maharashtra Public Universities Act, 2016

(e)prepare a panel of ten to twelve Architects and other specialized consultants of proven experience and merit for the university works and get the same approved by Management Council. Such panel shall be subject to the approval of the Chancellor who may make such modifications in it as he deems fit ;