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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(3)(a) in The West Bengal State Council Of Higher Education Act, 1994.

(a)to advise the Government, -
(i)in determining the block maintenance grants and in laying down the basis for such grants;
(ii)on setting up a State Research Board so as to link research work of educational institutions with that of the research agencies and industry, keeping in view the overall research needs of the State;
(iii)regarding improvement on the laws relating to the Universities including laws relating to the establishments of new Universities;
(iv)on the policy of "earning while learning";
(v)towards performing any other functions necessary for the furtherance of higher education in the State;