Allahabad High Court
Payal Sharma vs State Of U.P. And Another on 27 September, 2023
Author: Siddharth
Bench: Siddharth
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:188261 Court No. - 64 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 290 of 2020 Applicant :- Payal Sharma Opposite Party :- State of U.P. and Another Counsel for Applicant :- Rahul Kumar Tyagi Counsel for Opposite Party :- G.A. Hon'ble Siddharth,J.
1. List has been revised.
2. This case is listed peremptorily today.
3. No one responds on behalf of the applicant, like on earlier date fixed.
4. This bail cancellation application is, accordingly, dismissed for want of prosecution.
Order Date :- 27.9.2023 Atul kr. sri.