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State of Punjab - Section

Section 12 in The Municipal Council (Erection and Re-erection of Building) (First Amendment) Bye-laws, 2004

12. The provisions contained in "The Persons with Disability Equal Opportunities Protection of Rights and Full Participation Act, 1996", so far as this relates to planning, designing and construction of public buildings, guidelines and space standards for Barrier Free Environment for Disabled and Elderly Persons proposed under this Act, by CPWD, Ministry of Urban Affairs and Employment India, 1998 or as revised from time to time shall also be complied with.