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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2) in Andhra Pradesh Chit Funds Rules, 2008

(2)The Registrar may grant permission after satisfying himself;
(i)that the request of the foreman for substitution of security given under section 20 is for the reasons stated in the application; and
(ii)that the fresh security offered is adequate.