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[Cites 0, Cited by 0] [Section 74(8)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(8)(b) in Kerala Factories Rules, 1957

(b)If any information as to the date of construction, thickness of walls, or maximum permissible working pressure is not available, the age of such pressure vessel or plant shall be determined by the competent person in consultation with the Chief Inspector from the other particulars available with the manager ;