Jharkhand High Court
Dinesh Kumar Kinu @ Dinesh Kumar Sharma @ ... vs The State Of Jharkhand & Ors on 3 April, 2023
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
1
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (Cr.) No. 231 of 2022
Dinesh Kumar Kinu @ Dinesh Kumar Sharma @ Dinesh Kumar
...... Petitioner
Versus
The State of Jharkhand & Ors. ...... Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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05/Dated: 03/04/2023 On repeated calls nobody responded on behalf of petitioner. Learned counsel for the State is present.
Earlier this matter was listed before the Lawazima Board on 04.07.2022 and 21.11.2022 respectively, but the defects have not been removed as yet.
However, further two weeks' time is allowed for removing the defects, failing which this petition shall stand rejected without further reference to a Bench.
(Sanjay Kumar Dwivedi, J.) Satyarthi/