8A. [ Authorities of the University.- [Inserted by Act 52 of 1966, section 9]
The following shall be the authorities of the University, namely:-(a)The Court,(b)The Executive Council,(c)The Academic Council,(d)[ * * * * *](e)The Finance Committee,(f)The Faculties, and(g)Such other authorities as may be declared by the Statutes to be authorities of the University.]
