Madras High Court
M.Venkatesan vs The District Collector on 24 March, 2016
Bench: Sanjay Kishan Kaul, M.M.Sundresh
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 24.03.2016 CORAM The Hon'ble MR.SANJAY KISHAN KAUL, CHIEF JUSTICE AND The Hon'ble MR.JUSTICE M.M.SUNDRESH W.P.No.11117 of 2016 M.Venkatesan .. Petitioner -vs- 1.The District Collector, Tiruvannamalai District, Tiruvannamalai. 2.The Assistant Director of Panchayats, Tiruvannamalai, District Collectorate, Tiruvannamalai. 3.The Block Development Officer, Polur Panchayat Union, Polur, Tiruvannamalai District. 4.Kelur Panchayat, rep. by its Executive Officer-cum-President, Polur Taluk, Tiruvannamalai District. 5.The Chairman, Polur Panchayat Union Council, Polur, Tiruvannamalai District. .. Respondents Petition filed under Article 226 of the Constitution of India praying for issue of Writ of Mandamus directing the respondents to maintain, preserve and protect the Weekly Cattle Shandy Ground in S.No.118/2C and 118/5 Theppanandal village, Polur Taluk, Thiruvannamalai and consequently direct the 4th respondent to construct the commercial complex in any other alternative place. For Petitioner : Mr.M.Sivavarthanan For Respondents : Mr.STS.Moorthy Government Pleader for R1 to R3 * * * * * ORDER
(Order of the Court was made by The Hon'ble Chief Justice) After some arguments, the learned counsel for the petitioner seeks to withdraw the petition to pursue either any appropriate legal remedy or to pursue the representation made administratively alone. Endorsement has been made.
2. The writ petition is dismissed as withdraw in terms aforesaid. No costs.
(S.K.K., CJ.) (M.M.S, J.) 24.03.2016 Index : Yes/No Internet : Yes/No bbr To
1.The District Collector,Tiruvannamalai.
2.The Assistant Director of Panchayats, Tiruvannamalai.
3.The Block Development Officer, Polur Panchayat Union, Polur, Tiruvannamalai District.
4.Executive Officer-cum-President, Kelur Panchayat, Polur Taluk, Tiruvannamalai District.
5.The Chairman, Polur Panchayat Union Council, Polur, Tiruvannamalai District. The Hon'ble Chief Justice and M.M.Sundresh, J.
bbr W.P.No.11117 of 2016 24.03.2016