Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(a) in The Guru Nanak Dev University Amritsar Act, 1969 (a)the constitution, powers and duties of the Academic Council and such other bodies as may be deemed necessary to constitute from time to time;
