Supreme Court - Daily Orders
Safal Bharat Guru Parampara vs The State Of Punjab on 3 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.52 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 535-537/2017
SAFAL BHARAT GURU PARAMPARA Appellant(s)
VERSUS
STATE OF PUNJAB & ORS. Respondent(s)
(IA No. 1/2016 - CONDONATION OF DELAY IN FILING APPEAL
IA No. 159436/2018 - EXEMPTION FROM FILING O.T.
IA No. 159433/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 03-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s)
Mr. Narender Hooda, Sr. Adv.
Dr. Surender Singh Hooda, AOR
Mr. Rahul Rathore, Adv.
Mr. Amit Kumar, Adv.
Mr. Sumit Kumar, Adv.
Ms. Bano Deswal, Adv.
For Respondent(s)
Mr. Vivek Jain, D.A.G.
Mr. Ajay Pal, AOR
Mr. Mayank Dahiya, Adv.
Ms. Sugandh Rathor, Adv.
Mr. Abhinav Jain,Adv.
Ms. Honey Kumbhat,Adv.
Ms. Uttara Babbar, AOR
Mr. Ram Swarup Sharma, AOR
Mr. Sanjay Upadhyay,Adv.
Ms. Eisha Krishan,Adv.
Signature Not Verified
Ms. Mansi B.,Adv.
Digitally signed by
Anita Malhotra
Date: 2023.10.05
Mrs. Lalita Kaushik, AOR
17:10:11 IST
Reason: Ms. Sonali Sen Gupta,Adv.
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Mrs. Aishwarya Bhati, A.S.G.
Mrs. Ruchi Kohli, Adv.
Mrs. Swarupama Chaturvedi, Adv.
Ms. Shraddha Deshmukh,Adv.
Mr. Ishaan Sharma,Adv.
Mr. R.R. Rajesh, Adv.
Mr. Purnendu Bajpai, Adv.
Ms. BLN Shivani,Adv.
Ms. Sthavi Asthana,Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Amrish Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the request made by the learned counsel appearing for the appellant, list on 5th December, 2023.
(ANITA MALHOTRA) (AVGV RAMU)
AR-CUM-PS COURT MASTER
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