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Supreme Court - Daily Orders

Safal Bharat Guru Parampara vs The State Of Punjab on 3 October, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.52                         COURT NO.11                 SECTION XVII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   535-537/2017


     SAFAL BHARAT GURU PARAMPARA                                    Appellant(s)

                                                VERSUS

     STATE OF PUNJAB & ORS.                                         Respondent(s)

     (IA No. 1/2016 - CONDONATION OF DELAY IN FILING APPEAL
     IA No. 159436/2018 - EXEMPTION FROM FILING O.T.
     IA No. 159433/2018 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 03-10-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Appellant(s)
                                  Mr. Narender Hooda, Sr. Adv.
                                  Dr. Surender Singh Hooda, AOR
                                  Mr. Rahul Rathore, Adv.
                                  Mr. Amit Kumar, Adv.
                                  Mr. Sumit Kumar, Adv.
                                  Ms. Bano Deswal, Adv.

     For Respondent(s)
                                  Mr. Vivek Jain, D.A.G.
                                  Mr. Ajay Pal, AOR
                                  Mr. Mayank Dahiya, Adv.
                                  Ms. Sugandh Rathor, Adv.
                                  Mr. Abhinav Jain,Adv.
                                  Ms. Honey Kumbhat,Adv.

                                  Ms. Uttara Babbar, AOR

                                  Mr. Ram Swarup Sharma, AOR

                                  Mr. Sanjay Upadhyay,Adv.
                                  Ms. Eisha Krishan,Adv.
Signature Not Verified
                                  Ms. Mansi B.,Adv.
Digitally signed by
Anita Malhotra
Date: 2023.10.05
                                  Mrs. Lalita Kaushik, AOR
17:10:11 IST
Reason:                           Ms. Sonali Sen Gupta,Adv.



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               Mrs. Aishwarya Bhati, A.S.G.
               Mrs. Ruchi Kohli, Adv.
               Mrs. Swarupama Chaturvedi, Adv.
               Ms. Shraddha Deshmukh,Adv.
               Mr. Ishaan Sharma,Adv.
               Mr. R.R. Rajesh, Adv.
               Mr. Purnendu Bajpai, Adv.
               Ms. BLN Shivani,Adv.
               Ms. Sthavi Asthana,Adv.
               Mr. Mukesh Kumar Maroria, AOR
               Mr. Amrish Kumar, AOR

      UPON hearing the counsel the Court made the following
                         O R D E R

On the request made by the learned counsel appearing for the appellant, list on 5th December, 2023.

(ANITA MALHOTRA)                             (AVGV RAMU)
   AR-CUM-PS                                COURT MASTER




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