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[Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30A(1)(iii) in The Himachal Pradesh Town and Country Planning Act, 1977

(iii)Service Industries such as cottage or house-hold, service industries like carpentry, knitting, weaving, blacksmith, goldsmith, atta-chakki with capacity up to five horse-power, water mill, agriculture equipments or machinery repair, electrical, electronic and house-hold appliances;