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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Mizoram - Subsection

Section 122(5) in Mizoram Cooperative Societies Act, 2006

(5)If any question arises as to whether a committee member has ceased to hold office under sub-section (3), the Registrar may. after giving an opportunity to the committee member of being heard, determine the question and where the registrar determine that the committee member has ceased to hold office, may remove such member by passing an appropriate order.