Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 1A in The Societies Registration Act, 1860

1A. [ Definitions. [Added by Haryana Act No. 14 of 2007.]

- In this Act, unless the context otherwise requires, -
(a)"prescribed" means prescribed by rules made under this Act;
(b)"State Government" means the Government of the State of Haryana.]