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[Cites 0, Cited by 0] [Section 56A(2)] [Section 56A] [Entire Act]

State of Jharkhand - Subsection

Section 56A(2)(i) in Bihar Factories Rules, 1950

(i)any guy derrick, crane, being a crane of which the mast is held upright solely by means of ropes with the necessary fittings and tightening screws;