Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

Madras Presidency - Subsection

Section 60(4) in Madras Hindu Religious and Charitable Endowments Act, 1951

(4)Every order of the Deputy Commissioner under sub-section (1) or sub-section (2) shall be published in the prescribed manner.