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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(x) in The M.P. Riverine Fisheries Rules, 1972

(x)The licence shall be surrendered to the Licensing Authority after expiry of the period with details of fish caught illiterate licensee shall be able to report the details of fish caught verbally.