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State of Odisha - Section

Section 61A in The Orissa Survey and Settlement Rules, 1962

61A. [ Agricultural year for certain parts of the State. [Inserted by Orissa Gazette Extraordinary No. 670-dated 27.9.1963.]

- The agricultural year in respect of the district of Ganjam the Tahasils of G. Udayagiri and Baliguda in the district of Boudh and all Tahasils except Kashipur Tahasil in the district of Koraput, means the year commencing on the first day of July.] [Added by S.R.O. No. 344-dated 23.5.1976.]