Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 68] [Entire Act] State of Uttarakhand - Subsection Section 68(d) in The Uttarakhand Police Act, 2007 (d)Any member engaging himself, during his term of office, in any paid employment outside the duties of his office.
