Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 8 in Andhra Pradesh Private Educational Institutions Grant-in-aid (Regulation) Act, 1988 8. Repeal of Ordinance 11 of 1988 - The Andhra Pradesh Private Educational Institutions Grant-in-Aid (Regulation) Ordinance, 1988 is hereby repealed.
