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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Sitaram Pandey vs Bhagirath on 22 June, 2021

Author: B. K. Shrivastava

Bench: B. K. Shrivastava

1 MCRC-17926-2021 The High Court Of Madhya Pradesh MCRC-17926-2021 (SITARAM PANDEY Vs BHAGIRATH AND OTHERS) 1 Jabalpur, Dated : 22-06-2021 Through Video Conferencing. None for the applicant. Nobody joined the video conferencing on behalf of the applicant. Two weeks' time is granted to cure the default pointed out by the Registry.

List the case thereafter.

(B. K. SHRIVASTAVA) JUDGE AT Signature SAN Not Verified Digitally signed by APARNA TIWARI Date: 2021.06.22 16:36:19 IST