Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 16 in Dr. Babasaheb Ambedkar Open University Act, 1994

16. Board of Management.

(1)The Board of Management shall be the principal executive body of the University.
(2)The constitution of the Board of Management the term of office of its members and its powers and functions shall be such as may be prescribed by the Statutes.