Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Odisha - Subsection Section 41(10) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001 (10)Violation of any of the conditions relating to parking space under this regulation shall not be compounded or relaxed by the Authority
