Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Mr. B. R. Sharma And Others on 27 December, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Advance. List.
Serial no. 28
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CPSW No. 12/2016 c/w
CPSW Nos. 121/2016 & 123/2016
Robkar
...Petitioner(s).
Through: Mr. B. A. Bashir, Sr. Advocate
Vs.
Mr. B. R. Sharma and others
...Respondent(s)
Through: None
Coram:
Hon'ble Mrs. Justice Sindhu Sharma, Judge
ORDER
Response, if any, within four weeks. List on 29.01.2020.
(Sindhu Sharma) Judge Srinagar 27.12.2019 Imtiyaz IMTIYAZ UL GANI 2019.12.31 12:11 I attest to the accuracy and integrity of this document