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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(2)In the case of a second, or subsequent offence or in a case where the offence is committed after sunset and before sunrise, or after making preparation for resistance to lawful authority, the penalties which are double of these mentioned in sub-rule (1) may be inflicted.