Bombay High Court
Apl Apollo Tubes Limited (Formerly ... vs Union Of India And 2 Ors on 22 October, 2018
Bench: M.S. Sanklecha, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 681 OF 2018
Apl Apollo Tubes Limited (formerly Known As ....Petitioner
Lloyds Line Pipes Limited)
V/S
Union Of India And 2 Ors ....Respondent
Ms. Rutuja Pawar i/b S. C. Tiwari For Petitioner CORAM : M.S. SANKLECHA & RIYAZ IQBAL CHAGLA, JJ DATE : 22nd October, 2018 P.C. :
Not on Board. Mentioned. Time to carry out amendment is extended till today.
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