Rajasthan High Court - Jodhpur
Surendra Kumar Sharma vs Mr. Sandeep Verma on 17 September, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 685/2021 Surendra Kumar Sharma
----Petitioner Versus Mr. Sandeep Verma
----Respondent For Petitioner(s) : Mr. Bhakti Singh for Mr. Devendra Soni For Respondent(s) :
JUSTICE DINESH MEHTA Order 17/09/2021 List this case after two weeks, as prayed.
(DINESH MEHTA),J 70-skm/-(Downloaded on 17/09/2021 at 09:04:11 PM)
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