Section 012 in The U.P. Advocates Welfare Fund Act, 1974
012.
[17th April, 1974]An Act to provide for the establishment and operation of a fund for the promotion of welfare of Advocates in Uttar PradeshReceived the assent of the Governor on April 17, 1974, published in U.P. Gazette (Extra.), dated 17th April, 1974, pp. 3-5.It is hereby enacted in the Twenty-fifth year of the Republic of India as follows:
