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Delhi High Court - Orders

Maharashtra Carrom Association vs Union Of India And Anr on 27 September, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~64
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 12805/2023
                                                MAHARASHTRA CARROM ASSOCIATION                                                       ..... Petitioner
                                                                                      Through:                 Mr. Anand Jondhale, Ms. Medha
                                                                                                               Jondhale, Mr. Raj Jondhale, Ms.
                                                                                                               Rajnandini Jondhale and Mr.Vijay
                                                                                                               Jondhale, Advocates.

                                                                                      versus

                                                UNION OF INDIA AND ANR.                                                              ..... Respondents
                                                                                      Through:                 Mr. Anil Soni, CGSC with Mr. K.
                                                                                                               Jeet Kait, GP and Mr. Devvrat Yadav,
                                                                                                               Advocate.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 27.09.2023 Learned Counsel for the Petitioner seeks permission to amend the writ petition.

Permission, as prayed for, is granted. List on 15.02.2024.

SUBRAMONIUM PRASAD, J SEPTEMBER 27, 2023 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2023 at 21:23:50