Delhi High Court - Orders
Maharashtra Carrom Association vs Union Of India And Anr on 27 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12805/2023
MAHARASHTRA CARROM ASSOCIATION ..... Petitioner
Through: Mr. Anand Jondhale, Ms. Medha
Jondhale, Mr. Raj Jondhale, Ms.
Rajnandini Jondhale and Mr.Vijay
Jondhale, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Anil Soni, CGSC with Mr. K.
Jeet Kait, GP and Mr. Devvrat Yadav,
Advocate.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 27.09.2023 Learned Counsel for the Petitioner seeks permission to amend the writ petition.
Permission, as prayed for, is granted. List on 15.02.2024.
SUBRAMONIUM PRASAD, J SEPTEMBER 27, 2023 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2023 at 21:23:50