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State of Manipur - Section

Section 53 in The Chit Fund (Manipur) Rules, 1994

53. Procedure for attachment and sale of property for realisation of any security given by person in course of execution proceedings.

- The procedure laid down in Rules 51 and 53 shall mutatis mutandis apply for attachment and sale of property for the realisation of any security given by a person in the course of execution proceedings.