Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 90 in Delhi Wakf Board Regulations, 1963 90. Responsible for pointing out financial irregularities. - The Secretary shall be responsible for bringing all financial irregularities to the notice of the Finance Committee as early as they occur.
