Allahabad High Court
Raghu Nandan Singh Fireman vs State Of U.P. And Others on 4 February, 2020
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 81 Case :- WRIT - A No. - 42939 of 2011 Petitioner :- Raghu Nandan Singh Fireman Respondent :- State of U.P. and Others Counsel for Petitioner :- Vijay Gautam Counsel for Respondent :- C.S.C.,A.S.G.I.(2011/1379) Hon'ble Yashwant Varma,J.
Heard learned counsel for parties.
The relief as prayed in this petition is clearly rendered infructuous consequent to the change in the policy regimen with the State Government having recalled the facility of grant of out of turn promotion for acts of outstanding bravery and chivalry.
The writ petition is consequently dismissed.
Order Date :- 4.2.2020 Vivek Kr.