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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Assam - Subsection

Section 50(1) in Assam Industrial Infrastructure Development Corporation Act, 1990

(1)The Corporation or any person authorized by the Corporation by general or special-order in this behalf may, either before or after the institution of the proceedings, compound any offence punishable by or under this Act.