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State of Rajasthan - Section

Section 8 in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

8. Superintendence of Registrars by Registrar General.

- The Registrar General shall exercise a general superintendence over the Registrars in the State and over officers and authorities charged with the duty of registration of births, deaths and marriages under any law relating to local authorities.