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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(4) in The Unit Trust Of India Act, 1963

(4)The Board may constitute such other committees whether consisting wholly of trustees or wholly of other persons or partly of trustees and partly of other persons or partly of trustees and partly of other persons as it thinks fit and for such purpose as it may decide.