Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11B] [Entire Act] Union of India - Subsection Section 11B(b) in The Securities and Exchange Board of India Act, 1992 (b)to any company in respect of matters specified in section 11A, as may be appropriate in the interests of investors in securities and the securities market.
