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Delhi High Court - Orders

Nitin Khandelwal vs Union Of India And Ors on 15 February, 2024

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                                    $~59
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 2193/2024 & CM APPL. 9120/2024
                                         NITIN KHANDELWAL
                                                                                       ..... Petitioner
                                                          Through: Mr. Tapas Das, Adv.

                                                                                      versus

                                                UNION OF INDIA AND ORS
                                                                                                                                  ..... Respondent
                                                                                      Through:                 Mr. Manish Kumar, Sr. P.C. with
                                                                                                               Mr. Rahul Sharma, G.P. for
                                                                                                               respondents with Mr. Ram Niwas,
                                                                                                               Subedar

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                             ORDER

% 15.02.2024 CM APPL. 9120/2024 Allowed, subject to just exceptions. Application disposed of.

W.P.(C) 2193/2024 Issue notice. Mr. Manish Kumar accepts notice for respondents. Renotify on February 22, 2024.

V. KAMESWAR RAO, J SAURABH BANERJEE, J FEBRUARY 15, 2024/ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2024 at 21:49:13