Delhi High Court - Orders
Nitin Khandelwal vs Union Of India And Ors on 15 February, 2024
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2193/2024 & CM APPL. 9120/2024
NITIN KHANDELWAL
..... Petitioner
Through: Mr. Tapas Das, Adv.
versus
UNION OF INDIA AND ORS
..... Respondent
Through: Mr. Manish Kumar, Sr. P.C. with
Mr. Rahul Sharma, G.P. for
respondents with Mr. Ram Niwas,
Subedar
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 15.02.2024 CM APPL. 9120/2024 Allowed, subject to just exceptions. Application disposed of.
W.P.(C) 2193/2024 Issue notice. Mr. Manish Kumar accepts notice for respondents. Renotify on February 22, 2024.
V. KAMESWAR RAO, J SAURABH BANERJEE, J FEBRUARY 15, 2024/ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2024 at 21:49:13