Himachal Pradesh High Court
Kartar Singh vs . H.P. State Coop. Agricultural & on 13 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Kartar Singh vs. H.P. State Coop. Agricultural & Rural Develop. Ltd.
.
CWPOA No. 6862 of 2020.
13.07.2023 Present: Mr. Angrez Kapoor, Advocate, for the petitioner.
Mr. Lalit K. Sharma, Advocate, for respondent No.1.
Mr. Arvind Sharma, Advocate, for respondent No.2.
List before a bench of which one of us ( Justice Tarlok Singh Chauhan, J.) is not a member.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge.
13th July, 2023.
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