Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 44 in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 44. Concessions and facilities for the tenant farming society. - A tenant farming society shall be entitled to such concessions and facilities as may be prescribed.
