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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(c) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(c)Any other examination recognized as equivalent to the above examinations by the respective bodies in Andhra Pradesh.
(ii)Age Limit. - Candidates should have completed 16 years of age on the date of commencement of admissions as announced by the Entrance Test Committee or on such other date as may be notified by the Entrance Test Committee there is no upper age limit.
(C)In Service Candidates - In the case of in service Physical Education Teacher's (PET's) candidates for admission to B.P.Ed. Course only length of service is the main criterion. They need not appear for any Entrance Test but only a limited number of candidates to be nominated by Director of School Education each year for each course.