Delhi High Court - Orders
Nikhil Borwankar vs State (Nct) Of Delhi & Ors on 11 February, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~A-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1401/2021
NIKHIL BORWANKAR ..... Petitioner
Through: Petitioner in person.
versus
STATE (NCT) OF DELHI & ORS. ..... Respondents
Through: Mr. Chetan Sharma, ASG with Mr.
Ajay Digpaul, CGSC and Mr. Kamal
R. Digpaul for UOI.
Mr. Satyakam, ASC for GNCTD.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 11.02.2021 Proceedings in the matter have been conducted through video conferencing.
List on 16.03.2021.
CHIEF JUSTICE JYOTI SINGH, J FEBRUARY 11, 2021 'yo' Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:18.02.2021 13:09